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Union of India - Section

Section 7 in Prohibition of Benami Property Transactions (Conditions of services of Members of Adjudicating Authority) Rules, 2019

7. Salary and allowances.

(1)The Chairperson of the Adjudicating Authority shall be paid a salary of Rs. 1,82,200- 2,24,100 and shall be entitled to draw allowances as are admissible to a Central Government Officer holding post carrying the same pay.
(2)The Member of the Adjudicating Authority shall be paid a salary of Rs. 1,44,200- 2,18,200 and shall be entitled to draw allowances as are admissible to a Central Government Officer holding post carrying the same pay.
(3)In case a person, appointed as the Chairperson or a Member of the Adjudicating Authority, is in receipt of any pension, the pay of such person shall be reduced by the gross amount of pension drawn by him.