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[Cites 0, Cited by 0] [Section 550] [Entire Act]

State of Punjab - Subsection

Section 550(c) in Punjab Jail Manual, 1996

(c)by attaching the handcuffs affixed on the prisoner's wrists to a staple in front of the prisoner by day for not more than four consecutive days and for not more than six hours on each day with an interval of at least one hour after the handcuffs have been so attached for three hours: