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[Cites 0, Cited by 0] [Section 26(3)] [Section 26] [Entire Act]

State of Odisha - Subsection

Section 26(3)(e) in The Orissa Co-operative Societies Rules, 1965

(e)The procedure as laid down in Orissa Co-operative Societies (Elections to the Committees) Rules, 1992 relating to the election of members of the Committee shall, apply mutatis and mutandis to the election of representatives to the smaller General Body.