Section 4(1)(a) in Kumaun and Uttarakhand Zamindari Abolition and Land Reforms Act, 1960

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State of Uttarakhand - Subsection

Section 4(1)(a) in Kumaun and Uttarakhand Zamindari Abolition and Land Reforms Act, 1960

(a)the rights, title and interests of hissedar in respect of khalkari land shall cease and vest, except as hereinafter provided, in the State gree from all encumbrances, and

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State of Uttarakhand - Subsection

Section 4(1)(a) in Kumaun and Uttarakhand Zamindari Abolition and Land Reforms Act, 1960