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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(i) in Rajasthan Sports (Registration, Recognition and Regulation of Associations) Act, 2005

(i)"Executive Body" means a group of duly elected persons who manage and control the affairs of a Sports Association, by whatever name such body may be called,