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Sikkim High Court

Kmc Brahmaputra Infrastructure ... vs The Chief Engineer, Road And Bridges ... on 29 November, 2022

Bench: Chief Justice, Meenakshi Madan Rai

                                                                                 COURT NO.1
                                    HIGH COURT OF SIKKIM : GANGTOK
                                           Record of Proceedings



                                           IA No.05/2022
                                                  IN
                                         Arb. A. No. 03/2021

            KMC BRAHMAPUTRA INFRASTRUCTURE LTD.                          APPLICANT (S)
                                                 VERSUS
            THE CHIEF ENGINEER, ROAD AND BRIDGES
            DEPARTMENT, GOVERNMENT OF SIKKIM                             RESPONDENT (S)


            For Applicant           :     Mr. Rohan Batra, Advocate with Mr. Dhruv Sethi
                                          and Mr. Hemlal Manger, Advocates.

            For Respondent          :     Mr. Varun Mishra, Advocate with Mr. Rishab Joshi
                                          and Ms. Bhawana Rai, Advocates.

            Date: 29/11/2022

            CORAM:
                HON'BLE MR. JUSTICE BISWANATH SOMADDER, CHIEF JUSTICE
                HON'BLE MRS. JUSTICE MEENAKSHI MADAN RAI, JUDGE
                                         ...

            O R D E R:

(per the Hon'ble, the Chief Justice) This interlocutory application has been taken out by the respondent in Arbitration Appeal No.03 of 2021, for the purpose of bringing on record certain documents, which, according to the applicant, are relevant before this Court and have been considered by the learned Commercial Court, East Sikkim at Gangtok, where the section 34 application was finally heard and disposed of.

Considering the fact that these documents are already on record in the section 34 proceedings , this application is accordingly allowed.

                  (Meenakshi Madan Rai)                       (Biswanath Somadder)
                         Judge                                     Chief Justice
jk/ds/ami