Section 8(5) in The Armed Forces Tribunal (Procedure) Rules, 2008
(5)The particulars to be stated in address for service shall as far as possible contain the following:(i) the name of the road, street, lane or municipal or other number of the house;(ii)the name of the town or village;(iii)the post office or postal district together with pin code; and(iv)any other particulars including personal number, rank, appointment held, unit or office or pension payment order (PPO) number necessary to identify the addressee.
