Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 144] [Entire Act] State of Goa - Subsection Section 144(3) in Goa Prisons Rules, 2006 (3)The Classification Committee shall decide, after consultation with the Inspector General, the line of training and treatment and the special emphasis to be given in the case of each individual prisoner.
