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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Tamilnadu - Subsection

Section 51(6) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(6)After the total number of votes polled by each candidate has been recounted under sub-rule (5), the result in Form-23 shall be completed and signed and no application for a further or second recounting shall be entertained thereafter.