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[Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act]

State of West Bengal - Subsection

Section 13(3)(d) in West Bengal Premises Tenancy Rules, 1956

(d)In case of an urgent application for copies, an expedition fee of Re. 1 shall be payable in addition to fees specified above, provided that if the copy exceeds four folios, extra charge of four annas for each extra folio shall be payable;