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Jharkhand High Court

M/S New India Insurance Company Ltd vs Sajjad Alam on 4 February, 2020

Author: B.B. Mangalmurti

Bench: B.B. Mangalmurti

         IN THE HIGH COURT OF JHARKHAND AT RANCHI
                            Misc. Appeal No.168 of 2016
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M/s New India Insurance Company Ltd. .... .... Appellant Versus

1. Sajjad Alam

2. Mrs. Prabha Dey . .... .... Respondents CORAM : HON'BLE MR. JUSTICE B.B. MANGALMURTI For the Appellant : Mr. D.C. Ghosh, Advocate For the Respondents :

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06/04.02.2020 One week's time is granted to counsel for the appellant for removing the surviving defect.
List this case after one week.
(B.B. Mangalmurti, J.) Anit