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State of Chattisgarh - Section

Section 7 in Mahatma Gandhi National Rural Employment Guarantee Scheme-Chhattisgarh, Social Audit Rules, 2015

7. Information on the Social Audit to Panchayats.

(1)The CEO, Janpad Panchayat shall notify in writing to the following, well in advance, to ensure that they must also be present at Social Audit Gram Sabha as well as the cluster level Exit Conference:-
(a)Public representatives,
(b)Concerned functionaries of MGNREGS,
(c)Concerned Post Office/Bank representatives.
(2)He shall also inform the concerned Sarpanchas to convene Social Audit Gram Sabha as per the expected date of completion of social audit.