Section 10 in Bihar Agricultural University Act, 2010
10. Powers and Functions of the Board of Management.
- The Board of Management shall exercise the following powers and shall perform the following duties, namely:-(i)Frame, amend and repeal the Statute/Regulations in the manner prescribed under this Act;(ii)Review and consider the financial requirements and estimates for the University and approve its budget;(iii)Approve the recommendation for appointment of officers, teachers and other staff of the University ;(iv)to accept or transfer any property on behalf of the University:(v)to administer funds placed at the disposal of the University for the purpose intended;(vi)to arrange for the investment and withdrawal of the funds of the University;(vii)to accept on behalf of the University trusts, bequests and donations;(viii)to consider and approve the recommendations of the Academic Council where required;(ix)to direct the form and use of the common seal of the University;(x)to appoint such committees and bodies as it may deem necessary and set down the terms of reference thereof in accordance with the provisions of this Act and the Statutes;(xi)to consider and approve establishment, amalgamation and abolition of Colleges, Department, Centre or Research Station/sub-station on the recommendation of Academic Council. New college/faculty shall be established only after prior approval of the State Government.(xii)to create teaching, research and extension education posts with the prior approval of the State Government.
