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Union of India - Section

Section 5 in All India Institute of Medical Sciences Regulations, 2019

5. Constitution of the Governing Body.

- The Governing Body shall consist of the following eleven members, namely: -
(a) President of the Institute. Chairman;
(b) Director General of Health Services. Ex-Officio Member;
(c) Representative of the Ministry of Finance. Ex Officio Member;
(d) Director, All India Institute of MedicalSciences. Member
(e) One member elected by the members of theInstitute from amongst the three members of the Parliamentelected to the Institute.  
(f) Six members to be elected by the members of theInstitute from amongst themselves.  
(g) Following permanent Special Invitees: -  
(i)Additional Secretary (in the Ministry of Health and FamilyWelfare in charge of the Institute);  
(ii)Joint Secretary (in the Ministry of Health and Family Welfare incharge of the Institute);  
(iii)Dean (Academics);  
(iv)Deputy Director (Administration.);  
(v)Senior Financial Advisor.