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Union of India - Section
Section 5 in All India Institute of Medical Sciences Regulations, 2019
5. Constitution of the Governing Body.
- The Governing Body shall consist of the following eleven members, namely: -| (a) President of the Institute. | Chairman; |
| (b) Director General of Health Services. | Ex-Officio Member; |
| (c) Representative of the Ministry of Finance. | Ex Officio Member; |
| (d) Director, All India Institute of MedicalSciences. | Member |
| (e) One member elected by the members of theInstitute from amongst the three members of the Parliamentelected to the Institute. | |
| (f) Six members to be elected by the members of theInstitute from amongst themselves. | |
| (g) Following permanent Special Invitees: - | |
| (i)Additional Secretary (in the Ministry of Health and FamilyWelfare in charge of the Institute); | |
| (ii)Joint Secretary (in the Ministry of Health and Family Welfare incharge of the Institute); | |
| (iii)Dean (Academics); | |
| (iv)Deputy Director (Administration.); | |
| (v)Senior Financial Advisor. |