Calcutta High Court
M/S. Metro Infrastructure Development ... vs M/S. Bengal Tools Ltd on 26 September, 2016
Author: Soumen Sen
Bench: Soumen Sen
ORDER SHEET
ACO No.71 of 2016
With
APO No.229 of 2015
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
M/S. METRO INFRASTRUCTURE DEVELOPMENT LTD.
Versus
M/S. BENGAL TOOLS LTD.
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date : 26th September, 2016.
Appearance:
Mr. Tarun Aich, Adv.
Mr. Shaunak Mitra, Adv.
The Court: This matter has come at the instance of the department concerned for carrying out the amendment in terms of the order dated 4th July, 2016. The time to carry out the amendment in terms of the order dated 4th July, 2016 is extended by fortnight. Let it be recorded that this application was disposed of by an order dated 4th July, 2016.
(SOUMEN SEN, J.) sp/