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Delhi High Court - Orders

(52) Dda vs M/S Sportina Payce Infrstructure Pvt ... on 26 May, 2023

Author: Sachin Datta

Bench: Sachin Datta

                                    $~52, 61, 62 & 68
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           O.M.P. (COMM) 114/2017 & IA No. 3115/2020
                                    (52) DDA
                                                                                                                                     ..... Petitioner
                                                                                      Through:                 Mr. Ramesh Singh, Sr. Adv.
                                                                                                               alongwith Mr. Nitin Mishra and Mr.
                                                                                                               Ashutosh Kaushik, Advs.

                                                                                      versus

                                                M/S SPORTINA PAYCE INFRSTRUCTURE PVT LTD
                                                                                            ..... Respondent
                                                              Through: Mr. Vikram Nankani, Sr. Adv.
                                                                       alongwith Mr. Shravan Niranjan and
                                                                       Mr. Tarini Khurana, Advs.



                                    +           OMP (ENF.) (COMM.) 8/2020 & EX.APPL.(OS) 908/2020
                                    (61) SPORTINA PAYCE INFRASTRUCTURE PVT. LTD.
                                                                                  ..... Decree Holder
                                                      Through: Mr. Vikram Nankani, Sr. Adv.
                                                               alongwith Mr. Shravan Niranjan and
                                                               Mr. Tarini Khurana, Advs.


                                                                                      versus

                                                DELHI DEVELOPMENT AUTHORITY
                                                                                                                             ..... Judgement Debtor
                                                                                      Through:                 Mr. Ramesh Singh, Sr. Adv.
                                                                                                               alongwith Mr. Nitin Mishra and Mr.
                                                                                                               Ashutosh Kaushik, Advs.

                                    +           OMP (ENF.) (COMM.) 12/2020 & EX.APPL.(OS) 909/2020




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/09/2023 at 11:14:39
                                     (62) SPORTINA PAYCE INFRASTRUCTURE PVT. LTD.
                                                                                  ..... Decree Holder
                                                      Through: Mr. Vikram Nankani, Sr. Adv.
                                                               alongwith Mr. Shravan Niranjan and
                                                               Mr. Tarini Khurana, Advs.
                                                      versus

                                                DELHI DEVELOPMENT AUTHORITY
                                                                                                                             ..... Judgement Debtor
                                                                                      Through:                 Mr. Ramesh Singh, Sr. Adv.
                                                                                                               alongwith Mr. Nitin Mishra and Mr.
                                                                                                               Ashutosh Kaushik, Advs.

                                    +           O.M.P. (COMM) 113/2017 & IA No. 1669/2020
                                    (68) DDA
                                                                                                                                     ..... Petitioner
                                                                                      Through:                 Mr. Ramesh Singh, Sr. Adv.
                                                                                                               alongwith Mr. Nitin Mishra and Mr.
                                                                                                               Ashutosh Kaushik, Advs.
                                                                                      versus

                                                M/S SPORTINA PAYCE INFRASTRUCTURE PVT LTD
                                                                                            ..... Respondent
                                                              Through: Mr. Vikram Nankani, Sr. Adv.
                                                                       alongwith Mr. Shravan Niranjan and
                                                                       Mr. Tarini Khurana, Advs.
                                                CORAM:
                                                HON'BLE MR. JUSTICE SACHIN DATTA
                                                                                      ORDER
                                    %                                                 26.05.2023

                                                List on 19.07.2023.


                                                                                                                               SACHIN DATTA, J
                                    MAY 26, 2023/rohit




This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 11:14:39