Central Administrative Tribunal - Jabalpur
Chandan Singh Thakur vs M/O Defence on 19 August, 2024
1 O.A.No. 200/00412/2017
CENTRAL ADMINISTRATIVE TRIBUNAL, JABALPUR BENCH
Jabalpur
Original Application No.200/00412/2017
Jabalpur, this Monday, the 19th day of August, 2024
HON'BLE SHRI JUSTICE AKHIL KUMAR SRIVASTAVA, JUDICIAL MEMBER
HON'BLE SHRI KUMAR RAJESH CHANDRA, ADMINISTRATIVE MEMBER
1. Chandan Singh Thakur, S/o Shri Ashok Kumar Thakur, D.O.B-
29.03.1977, Present Post Fire Engine Driver-II, R/o Ordinance Factory
Estate, Itarsi- 461122, M.P
2. Vishnu Prasad Barodiya, S/o Shri Ramadhar Barodiya, D.O.B-
01.07.1968,Present Post Fire Engine Driver-II, R/o Ordinance Factory
Estate, Itarsi-461122, M.P
3. Nelson Richard Paul, S/o Shri T. Paul Raj, D.O.B-28.03.1975, Present
Post Fire Engine Driver- II, C/o Shri Benet Paul, Type II, No. 2073,
Ordinance Factory Estate, Itarsi- 461122, M.P
4. Rajesh Chauhan, S/o Shri Kalyan Singh Chauhan, D.O.B-11.09.1979,
Present Post- Fire Engine Driver- II, R/o Ordinance Factory Estate, Itarsi-
461122, M.P
5. M. Sundaram, S/o S. Maharjam D.O.B-27.05.1976, Initial
Appointment- Fire Engine Driver- A, Present Post-Chargemen-
II/Mechanical (IT), R/o Quarter No. 33/2, Type-IV, 4/1. Heavy Vehicles
Factory Estate, Avadi, Chennai 600054
6. Naresh Kumar, S/o Shri Ram Singh, D.O.B-05.05.1975, Present Post -
Fire Engine Driver- II, R/o H. No. 969/26, Maivand Dairy, Street No. 1,
West Ram Nagar, Sonepat, Hariyana 131001
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2 O.A.No. 200/00412/2017
7. P. Sivagani, S/o Shri S. Piramnayagam, D.O.B- 07.02.1979, Initial
Appointment Fire Engine Driver- A, Present Post- Chargemen Technical,
R/o Type- IV, 4/1, Heavy Vehicles Factory Estate, Avadi, Chennai-
600054
8. Bhagwati Sharan Rajpali, S/o Late Dwarka Prasad Rajpali, D.O.B-
07.03.1979, Present Post Fire Engine Driver- II, R/o Ordinance Factory
Estate, Itarsi-461122, M.P
9. Rajeshwar Chiwande, S/o Shri Mahadev Chiwde, D.O.B- 28.07.1976,
Present Post- Fire Engine Driver- II, R/o Quarter No. 3359, Type C,
Ordinance Factory Estate, Itarsi- 461122, M.P
- Applicant
(By advocate- Ms. Kaushiki Sharma, proxy counsel for Shri
Akash Choudhary)
Versus
1. Union of India, Through its Secretary, Ministry of Defence, South
Block, New Delhi. 115001
2. Director General Ordnance Factory Board, 10-A, Shaheed
Khudiram Bose Marg, Kolkata- 700 001, W.B.
3. General Manager, Ordnance Factory Ayudh Nagar, Itarsi- 461122
- Respondents
(By Advocate - Shri S K Mishra)
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3 O.A.No. 200/00412/2017
O R D E R(ORAL)
By Akhil Kumar Srivastava, JM:-
Hon'ble Shri Kumar Rajesh Chandra, Member (A), connected through video conferencing.
2. The matter was listed for final hearing today.
3. Learned proxy counsel for the applicant submitted that the applicant wants to withdraw this Original Application as the matter has become infructuous.
4. Learned counsel for the respondents has no objection to it.
5. Accordingly, this Original Application is dismissed as withdrawn.
(Kumar Rajesh Chandra) (Akhil Kumar Srivastava) Administrative Member Judicial Member vk/-
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