Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(2) in The Maharashtra Supply of Forest Produce by Government (Revision of Agreements) Rules, 1983

(2)Words and expressions used, but not defined in these rules shall have the meanings respectively assigned to them under the Act.