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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 35(2)(d) in Jammu and Kashmir Nursing Council Act, 2012

(d)the form in which a register shall be kept, the particulars to be entered in such register, and the parts in which such register shall be divided under section 11;