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State of Karnataka - Section

Section 12 in The Karnataka State Civil Services (Regulation of Promotion, Pay and Pension) Act, 1973

12. Repeal.

- The [ Karnataka] [Substituted by Act 40 of 1976 and by Act 25 of 1982 w.e.f. 11.4.1974.] State Civil Services (Allottees) (Special) Rules, 1971 are hereby repealed.