Section 21(xiv) in The Kalyani University Act, 1981
(xiv)[ to make rules for Teachers' Council for colleges and, with the approval of the State Government, rules for provident fund for colleges other than Government Colleges;] [[Clause (xiv) substituted by W.B. Act 8 of 1988 w.e.f. 9.8.85, which was earlier as under :-
