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Allahabad High Court

Commissioner Of Income Tax, Meerut And ... vs M/S Paswara Papers (P) Ltd., Meerut on 20 August, 2014

Author: Tarun Agarwala

Bench: Tarun Agarwala





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- INCOME TAX APPEAL No. - 455 of 2005
 

 
Appellant :- Commissioner Of Income Tax, Meerut And Another
 
Respondent :- M/S Paswara Papers (P) Ltd., Meerut
 
Counsel for Appellant :- Sc,A.N. Mahajan,B. Agrawal
 
Counsel for Respondent :- R.R.Agrawal
 

 
Hon'ble Tarun Agarwala,J.
 

Hon'ble Dr. Satish Chandra,J.

The cases of Sri Suyash Agarwal, learned counsel for the respondent are adjourned till 22.08.2014. 

List thereafter.

Order Date :- 20.8.2014 pp/ (Dr. Satish Chandra,J.) (Tarun Agarwala,J.)