Section 1(3) in The Orissa Clinical Establishments (Control and Regulation) Act, 1990
(3)It shall come into force on such date as the State Government may by Notification, appoint [w.e.f. 1.10.1994] [Published vide Orissa Gazette Extraordinary No.1183/1.10.1994-SRO No. 83/94/26.9.1994.].
