Delhi High Court - Orders
Harjeet Kaur Chawla vs Bma Wealth Creators Pvt Ltd on 16 August, 2024
$~49
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO 4/2022 & CM APPL. 61198/2023
HARJEET KAUR CHAWLA
.....Appellant
Through: Mr. Saurabh Sharma with Mr. Aditya
Dev Tirguna, Advocates.
versus
BMA WEALTH CREATORS PVT LTD
.....Respondent
Through: Mr. Nitin S. with Ms. Simran
Khurana, Advocates.
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN
ORDER
% 16.08.2024
1. No time left there is Special Bench today with HMJ Suresh Kumar Kait and several matters are fixed before such Special Bench.
2. Re-notify on 29.10.2024.
MANOJ JAIN, J AUGUST 16, 2024/sw This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/08/2024 at 04:42:22