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Delhi High Court - Orders

Harjeet Kaur Chawla vs Bma Wealth Creators Pvt Ltd on 16 August, 2024

                                    $~49
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           FAO 4/2022 & CM APPL. 61198/2023

                                                HARJEET KAUR CHAWLA
                                                                                                                                       .....Appellant
                                                                                      Through:                 Mr. Saurabh Sharma with Mr. Aditya
                                                                                                               Dev Tirguna, Advocates.

                                                                                      versus

                                                BMA WEALTH CREATORS PVT LTD
                                                                                                                                      .....Respondent
                                                                                      Through:                 Mr. Nitin S. with Ms. Simran
                                                                                                               Khurana, Advocates.

                                                CORAM:
                                                HON'BLE MR. JUSTICE MANOJ JAIN
                                                                     ORDER

% 16.08.2024

1. No time left there is Special Bench today with HMJ Suresh Kumar Kait and several matters are fixed before such Special Bench.

2. Re-notify on 29.10.2024.

MANOJ JAIN, J AUGUST 16, 2024/sw This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/08/2024 at 04:42:22