Section 24(4) in The Orissa Panchayat Samiti Election Rules, 1991
(4)The voter shall then proceed to the enclosed space in the booth and affix [the cross mark] [Substituted vide SRO No. 261/2001 Orissa Gazette Extraordinary No. 991 dated 28.5.2001.] on the ballot paper secretly with the stamp provided for the purpose against the symbol of the candidate to whom he wishes to vote.
