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State of Uttar Pradesh - Section

Section 10 in U.P. Pravidhik Shiksha (Committees and Sub-Committees, Affiliation of Institutions) Regulation, 2000

10. Duties of the syllabus Committee.

- The duty of the syllabus Committee shall be,-
(a)to approve the syllabus of courses of study;
(b)to recommend to the Board standards in respect of staff including their qualification equipment and buildings for an affiliated institution for a particular course of study and for a particular intake;
Provided that recommendations of the All India Council of Technical Education shall be adopted;
(c)to recommend textbooks and general books in conformity with the syllabus;
(d)to invite experts to attend its meetings and obtain their advice while considering the syllabus of any course of study, qualification of staff list of equipment or requirements of buildings;
(e)to constitute sub-committees in such manner and for such period as it may consider necessary for detailed consideration and for recommendations in respect of any course or study or for consideration of qualification of staff list of equipment or requirements of building for any course of study under the purview of the committee if in its opinion it is necessary to do so;
Provided that in each sub-committee there shall be included at least three members of the Syllabus Committee;Provided further that in case of any urgency the Secretary may constitute a sub-committee with the concurrence of the Chairman of the Board and shall, thereafter inform the committee at it next meeting along with the recommendations, if any of the sub-committee so constituted; and
(f)to perform such other function as may be entrusted to it by the Board.