Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Himachal Pradesh - Section Section 20 in The Himachal Pradesh Poisons (Possession and Sale) Rules, 2014 20. White Arsenic. Form A[(See Rule 5(1)]Application for the grant/renewal of the licenses to sell, stock or distribute Poisons
