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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(1)(b) in The Special Rules for the Mulit-storeyed and Public Buildings, 1974

(b)The extent of the open spaces specified in the above sub-rule which shall be co-extensive with the site boundaries, shall be as follows :-