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[Cites 0, Cited by 0] [Section 64(3)] [Section 64] [Entire Act]

State of Goa - Subsection

Section 64(3)(b) in The City of Panaji Corporation Act, 2002

(b)exercise supervision and control over the acts and proceedings of all municipal officers and servants, and, subject to the rules or bye-laws for the time being in force, dispose of all questions relating to the services of the said officers and servants and their pay, privileges and allowances;