Delhi High Court - Orders
Dedicated Freight Corridor ... vs Mis Gmr Infrastructure Ltd And Sew ... on 13 May, 2022
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani
via Video-conferencing
$~17 & 18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(COMM.) 226/2022 & I.A. 7500/2022, I.A. 7501/2022, I.A.
7502/2022
DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA
LTD ..... Petitioner
Through: Ms. Veronica Mohan, Ms. Kanupriya
Bhargava, Mr. Amit Kumar Yadav
and Ms. Divya Bhardwaj, Advocates.
versus
MIS GMR INFRASTRUCTURE LTD AND SEW
INFRASTRUCTURE LTD ..... Respondent
Through: Mr. Anil Kathuria & Mr. Suryadeep
Singh, Advocates.
+ O.M.P.(COMM.) 227/2022 & I.A. 7503/2022, I.A. 7504/2022, I.A.
7505/2022
DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA
LTD ..... Petitioner
Through: Ms. Veronica Mohan, Ms. Kanupriya
Bhargava, Mr. Amit Kumar Yadav
and Ms. Divya Bhardwaj, Advocates.
versus
GMR INFRASTRUCTURE LTD AND SEW INFRASTRUCTURE
LTD JOINTLY REFERRED AS GIL SIL ..... Respondent
Through: Mr. Anil Kathuria & Mr. Suryadeep
Singh, Advocates.
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 13.05.2022 Signature Not Verified Digitally Signed O.M.P.(COMM.) 226/2022 & O.M.P.(COMM.) 227/2022 Page 1 of 2 By:SUNITA RAWAT Signing Date:13.05.2022 15:33:44 Subject to orders of Hon'ble the Judge In-Charge (Original Side), list these matters before some other Bench, on 17th May 2022.
ANUP JAIRAM BHAMBHANI, J.
MAY 13, 2022/uj Signature Not Verified Digitally Signed O.M.P.(COMM.) 226/2022 & O.M.P.(COMM.) 227/2022 Page 2 of 2 By:SUNITA RAWAT Signing Date:13.05.2022 15:33:44