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[Cites 0, Cited by 0] [Section 65B(1)] [Section 65B] [Entire Act]

State of Gujarat - Subsection

Section 65B(1)(ii) in The Bombay Land Revenue Code, 1879

(ii)an ancient and historical monument declared as `protected monument' under sub-section (3) of section 4 of the Gujarat Ancient Monuments and Archaeological Sites and Remains Act, 1965 (Gujarat 25 of 1965);