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Delhi High Court - Orders

Nanhe Lal vs State on 8 February, 2019

Author: Sunil Gaur

Bench: Sunil Gaur

$~39
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      CRL.A. 1671/2014
       NANHE LAL                                            ..... Appellant
                               Through:   Ms. Sunita Arora, Advocate for
                                          Mr. Krishan Kumar, Advocate

                               Versus

       STATE                                                 ..... Respondent
                               Through:   Mr. M.P. Singh, Additional Public
                                          Prosecutor for State
       CORAM:
       HON'BLE MR. JUSTICE SUNIL GAUR

                         ORDER

% 08.02.2019 CRL.M.(BAIL) 262/2019 Learned Additional Public Prosecutor accepts notice on behalf of respondent-State and seeks time to verify the contents of the application and to file a status report.

List on 6th March, 2019.

SUNIL GAUR, J FEBRUARY 08, 2019 p'ma