Delhi High Court - Orders
Nanhe Lal vs State on 8 February, 2019
Author: Sunil Gaur
Bench: Sunil Gaur
$~39
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.A. 1671/2014
NANHE LAL ..... Appellant
Through: Ms. Sunita Arora, Advocate for
Mr. Krishan Kumar, Advocate
Versus
STATE ..... Respondent
Through: Mr. M.P. Singh, Additional Public
Prosecutor for State
CORAM:
HON'BLE MR. JUSTICE SUNIL GAUR
ORDER
% 08.02.2019 CRL.M.(BAIL) 262/2019 Learned Additional Public Prosecutor accepts notice on behalf of respondent-State and seeks time to verify the contents of the application and to file a status report.
List on 6th March, 2019.
SUNIL GAUR, J FEBRUARY 08, 2019 p'ma