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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(viii) in Rajasthan Women Empowerment (State and Subordinate) Service Rules, 2017

(viii)there shall be no age limit in the case of Persons repatriated from Pakistan during the 1971 Indo-Pak War: