Section 11 in The Hidayatullah National University of Law, Chhattisgarh Adhiniyam, 2003

[Cites 0, Cited by 0] [Entire Act]

State of Chattisgarh - Section

Section 11 in The Hidayatullah National University of Law, Chhattisgarh Adhiniyam, 2003

11. The General Council.

(1)The General Council shall be the supreme body of the University.

(2)The powers and the functions of the General Council shall be such as are given under the Statutes.