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[Cites 0, Cited by 0] [Section 163E(3)] [Section 163E] [Entire Act]

State of Bihar - Subsection

Section 163E(3)(i) in The Bihar Motor Vehicles Rules, 1992

(i)The applicant is engaged in the business of maintenance, servicing, etc., of Motor Vehicles. The applicant or any member of his staff must be Mechanical/Electrical Automobile Engineering degree or Diploma holder.