Section 23(3)(c) in Uttarakhand Disaster Mitigation, Management and Prevention Act, 2005

[Cites 0, Cited by 0] [Section 23(3)] [Section 23] [Entire Act]

State of Uttarakhand - Subsection

Section 23(3)(c) in Uttarakhand Disaster Mitigation, Management and Prevention Act, 2005

(c)monitoring and coordinating reconstruction and rehabilitation and, such other functions as are prescribed by or under the Act or as are supplemental, incidental or consequential to the aforesaid functions.

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State of Uttarakhand - Subsection

Section 23(3)(c) in Uttarakhand Disaster Mitigation, Management and Prevention Act, 2005