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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(2)(b) in The National Co-Operative Development Corporation Act, 1962

(b)the methods of appointment, the conditions of service and the scales of pay of the officers (other than the [managing director] [Substituted by Act 3 of 1974, Section 16, for "Secretary" (w.e.f. 1-4-1974)]) and other employees of the Corporations;