Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 41] [Entire Act] Union of India - Section Section 110 in Finance Act, 2020 110. Insertion of new Chapter VAA. - After Chapter VA of the Customs Act, the following Chapter shall be inserted, namely: -'Chapter VAA Administration of Rules of Origin Under Trade Agreement
