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[Cites 0, Cited by 0] [Section 43(5)] [Section 43] [Entire Act]

State of Andhra Pradesh - Subsection

Section 43(5)(b) in Andhra Pradesh Farmers Management of Irrigation Systems Rules

(b)the Polling Officer shall open the packets just before commencement of the continuation poll in the presence of such persons as may be present at the polling station, and commence such poll precisely at the hour fixed therefor in the order passed by, the Election Authority under Clause (a) of sub-rule (3).