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[Cites 0, Cited by 0] [Section 10(4)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(4)(c) in The Banking Companies (Acquisition And Transfer Of Undertakings) Act, 1970

(c)whether or not the returns received from the offices and branches of the corresponding new bank have been found adequate for the purpose of his audit;