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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Mizoram - Subsection

Section 2(1)(l) in Mizoram Liquor (Prohibition) Act, 2019

(l)"Excise & Narcotics Station" means any Excise & Narcotics Station established by the Government; it shall include any local area specified by the Government on this behalf;