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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(1)(g) in Insurance Regulatory and Development Authority of India (Insurance Brokers) Regulations, 2018

(g)the insurance broker shall, in all their dealings with such clients, be governed by the provisions of Code of Conduct as specified in Schedule I - Form H and Schedule I - Form I, as applicable, of these regulations.