Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 396] [Entire Act]

State of Nagaland - Subsection

Section 396(7) in Nagaland Municipal Act, 2001

(7)The Municipality may be regulations determine, -
(a)When the initial licence is to be taken out and the procedure of annual renewal thereof;
(b)The matters connected with the display of licence, inspection of premises, power of inspectors, and other matters relating thereto.