Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 73(2)] [Section 73] [Entire Act] State of Gujarat - Subsection Section 73(2)(c) in Saurashtra Gharkhed, Tenancy Settlement And Agricultural lands Ordinance, 1949 (c)the conditions subject to which permission to acquire land or interest therein may be granted under Section 54;