Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act] State of Uttar Pradesh - Subsection Section 22(1)(iv) in Uttar Pradesh Value Added Tax Act, 2008 (iv)any consulate or diplomatic agent of any mission, the United Nations or other body referred to in clause (ii) or clause (iii); or