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[Cites 0, Cited by 0] [Section 26] [Entire Act]

NCT Delhi - Subsection

Section 26(8) in The Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000

(8)As soon as the auction for a lot is over, the employee of the committee shall fill in the relevant particulars in a book to be maintained in Form 'H' and shall secure the signature of both the purchaser and the seller or their respective representative, whoever may be present at the spot.