Delhi High Court - Orders
Fmc Corporation & Anr vs Best Crop Science Llp & Anr on 21 July, 2022
Author: Jyoti Singh
Bench: Jyoti Singh
$~28 to 30
* IN THE HIGH COURT OF DELHI AT NEW DELHI
28
+ CS(COMM) 69/2021 & I.A. 2085/2021
FMC CORPORATION & ANR. ..... Plaintiffs
Through: Mr. Sandeep Sethi, Senior Advocate
with Mr. Sanjay Kumar, Ms. Arpita Sawhney,
Mr. Arun Kumar Jana, Ms. Meenal Khurana,
Mr. Priyansh Sharma and Mr. Harshit Dixit,
Advocates.
versus
BEST CROP SCIENCE LLP & ANR. ..... Defendants
Through: Ms. Sneha Jain, Dr. Victor Vaibhav
Tandon and Ms. Shruti Jain, Advocates.
29
+ CS(COMM) 611/2019 & CCP (O) 39/2021, I.A. 15353/2019,
1766/2020, 11544/2020, 6708/2021
FMC CORPORATION & ANR. ..... Plaintiffs
Through: Mr. Sandeep Sethi, Senior Advocate
with Mr. Sanjay Kumar, Ms. Arpita Sawhney,
Mr. Arun Kumar Jana, Ms. Meenal Khurana,
Mr. Priyansh Sharma and Mr. Harshit Dixit,
Advocates.
versus
NATCO PHARMA LIMITED ..... Defendant
Through: Mr. Pranav Krishna and
Mr. Shashikant Yadav, Advocates.
30
+ C.O.(COMM.IPD-PAT) 29/2022 & I.A. 10893-10895/2022
NATCO PHARMA LTD ..... Petitioner
Through: Mr. Pranav Krishna and
Mr. Shashikant Yadav, Advocates.
versus
CS(COMM) 69/2021 & connected matters page 1 of 2
Signature Not Verified
Digitally Signed
By:KAMAL KUMAR
Signing Date:22.07.2022
19:13:27
FMC AGRO SINGAPORE PTE LTD
& ORS .... Respondents
Through: Mr. Sandeep Sethi, Senior Advocate
with Mr. Sanjay Kumar, Ms. Arpita Sawhney,
Mr. Arun Kumar Jana, Ms. Meenal Khurana,
Mr. Priyansh Sharma and Mr. Harshit Dixit,
Advocates for R-1 and R-2.
Mr. Harish Vaidyanathan Shankar, Central
Government Standing Counsel with Mr. Srish
Kumar Mishra, Mr. Sagar Mehlawat and
Mr. Alexander Mathai Paikaday, Advocates for
R-3.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 21.07.2022 At request, list on 22.07.2022.
JYOTI SINGH, J JULY 21, 2022/shivam CS(COMM) 69/2021 & connected matters page 2 of 2 Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:22.07.2022 19:13:27