Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Entire Act] State of Bihar - Section Section 1 in Bihar Excise Act, 1915 1. Short title, extent and commencement. (1)This Act may be called the [Bihar Excise Act, 1915.] [Substituted by Act 6 of 1985.](2)[ It shall extend to the whole of the State of Bihar.] [Substituted by Bihar Act No. 3 of 2016, dated 31.3.2016.]
