Section 267(1)(a) in The U.P. Municipalities Act, 1916

[Cites 0, Cited by 0] [Section 267(1)] [Section 267] [Entire Act]

State of Uttar Pradesh - Subsection

Section 267(1)(a) in The U.P. Municipalities Act, 1916

(a)to close, remove, alter repair, cleanse, disinfect or put in good order any latrine, urinal, water-closet, drain, cesspool, dust-bin or other receptacle for filth, sullage-water, rubbish or refuse pertaining to such land or building, or to remove or alter any door or trap-door of any such latrine, urinal or water-closet which opens on to a street or drain; or

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State of Uttar Pradesh - Subsection

Section 267(1)(a) in The U.P. Municipalities Act, 1916