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[Cites 0, Cited by 0] [Section 392(2)] [Section 392] [Entire Act]

State of Maharashtra - Subsection

Section 392(2)(a) in The Maharashtra Municipal Corporations Act, 1949

(a)contravening any provision of any of the sections, sub-sections or clauses mentioned in the first column of Part II of the table in Appendix II or of any regulation or order made thereunder, or